564. Submission of Estimates for the purpose of Administrative approval.
(a)When the total of the estimates is within Rs. 2, 500 the Executive Engineer will send the plan and estimate direct to the local officer. When the estimate exceeds Rs. 2,500 (and in districts where boards carry out works for the Public Works Department, whatever the amount of the estimate may be) the plan and estimate will be sent by the Executive Engineer or District Engineer to the Superintending Engineer, who, after scrutiny, and, if necessary, revision will forward them to the local officer who, in turn, will submit them to the Director.(b)The Electric Inspector will submit his projects through the Superintending Engineer concerned to the local officer, whilst the Chief Engineer. Public Health Engineering Department will submit them to the local officer direct, who. in turn, will submit them to the Director.(c)On receipt of the plan and estimate for any work, which exceeds the limit of his power of administrative approval, the Director will submit the project, after signature, to Government in the department concerned for administrative approval.(P. W. D. Resolution no. 7329-A., dated the 31st August 1937.)
