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Himachal Pradesh High Court

Bishan Dass vs . Cskhpkv, Palampur on 1 November, 2023

Bishan Dass vs. CSKHPKV, Palampur .

CWP No.8286 of 2023 01.11.2023 Present: Mr. Dushyant Dadwal, Advocate, for the petitioner.

Mr. Prince Chauhan, Advocate, for the respondent.

of CWP No.8286/2023 & CMP No.15588/2023 Notice. Mr. Prince Chauhan, learned counsel, appears and rt waives service of notice on behalf of the respondent. Reply, if any, be filed within four weeks. List thereafter.

In the meanwhile, operation and implementation of impugned Office order dated 26.10.2023 (Annexure P-1), shall remain stayed.




                                                                 ( Bipin C. Negi )




                  November 01, 2023 (KS)                              Judge






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