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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4) in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

(4)The syllabus relating to the competitive test for this post shall be such as may be prescribed by the Government from time to time.Note. - The syllabus for the competitive test for the post of Senior Accounts Clerk as prescribed at the time of the commencement of these rules is specified in Appendix 'D'.