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State of Uttar Pradesh - Section

Section 14 in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

14. Direct recruitment to the posts of Senior Accounts Clerk.

(1)For the purpose of direct recruitment to the post of Senior Accounts Clerk, there shall be constituted a Selection Committee comprising-
(i)Secretary or his nominee, who shall not be below the rank of Deputy Land Reforms Commissioner; and
(ii)two other officers of the Board to be nominated by the Secretary.
(2)The Secretary shall determine and notify to the Employment Exchange the number of vacancies to be filled during the course of the year as also the number of vacancies to be reserved for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under Rule 6.Note. - The Procedure prescribed by the Government for inviting applications at the time of the commencement of these rules is given in Appendix 'C'.
(3)The Secretary shall scrutinise the applications receive and require the eligible candidates to appear in a competitive written test to be arranged for the purpose.
(4)The syllabus relating to the competitive test for this post shall be such as may be prescribed by the Government from time to time.Note. - The syllabus for the competitive test for the post of Senior Accounts Clerk as prescribed at the time of the commencement of these rules is specified in Appendix 'D'.
(5)Candidates, who on the result of the written examination, have come up to the standard fixed by the Committee in this respect shall be called for interview by the Selection Committee.
(6)The aggregate marks obtained by the candidate in the written examination and interviews shall determine their position and the merit list shall be prepared accordingly. If two or more candidates secure equal marks, the candidate who secures higher marks in the written examination will be placed higher in the list.
(7)The number of names in the merit list shall be larger (but not larger by more than 25 per cent) than the number of vacancies for which selection is made and the list so prepared shall hold good till the next selection.
(8)Candidates for direct recruitment to the posts of Senior Accounts Clerk shall pay such fee to the Board as may from time to time be prescribed by the Government. No claim for refund of the fee will ordinarily be entertained.Note. - The fee prescribed at the time of the commencement of these rules is Rs. 5.