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State of Maharashtra - Section

Section 6 in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978

6. Travelling and daily allowance and residential accommodation at places other than headquarters.

- Subject to any rules or orders made in this behalf by the State Government, each Leader of the Opposition shall be entitled to -
(a)travelling allowance for himself and the members of his family, and for the transport of his and his family's effects,
(i)in respect of the journey to Bombay from his usual place of residence outside Bombay for assuming office; and
(ii)in respect of the journey from Bombay to his usual place of residence outside Bombay on relinquishing office; and
(b)travelling and daily allowances in respect of tours undertaken by him in the discharge of his duties as the Leader of the Opposition, and suitable residential accommodation at places visited by him on such tours.
Explanation.- The expression "Bombay" includes any other place appointed by the State Government for the purposes of this section.