Section 6(a) in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978
(a)travelling allowance for himself and the members of his family, and for the transport of his and his family's effects,(i)in respect of the journey to Bombay from his usual place of residence outside Bombay for assuming office; and(ii)in respect of the journey from Bombay to his usual place of residence outside Bombay on relinquishing office; and
