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Himachal Pradesh High Court

Nanku Ram vs . Commandant General Home Guards on 23 September, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Nanku Ram Vs. Commandant General Home Guards .

CWP No. 3108/2020

23.09.2022 Present: Ms. Ranjana, Advocate vice Ms. Archana Dutt, Advocate, for the petitioner.

Ms. Ritta Goswami, Additional Advocate General, for the respondent.

Learned vice counsel for the petitioner seeks time to file rejoinder.

Stand over for three weeks.

( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 23rd September, 2022(Rohit) ::: Downloaded on - 24/09/2022 20:02:34 :::CIS