Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] Bengal Presidency - Subsection Section 136(b) in Police Regulations, Bengal , 1943 (b)The officer issuing the license may alter or omit any of the conditions printed in the form and may impose any other conditions to suit the needs of any particular occasion or locality.
