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State of Jammu-Kashmir - Section

Section 128 in The Jammu and Kashmir Electricity Act, 2010

128. Co-ordination forum.

(1)The Government shall constitute a Co-ordination Forum consisting of the Chairperson of the Commission and Members thereof, representatives of the generating companies and transmission licensees and distribution licensees engaged in generation, transmission and distribution of electricity in the State for smooth and coordinated development of the power system in the State.
(2)There shall be a Committee in each district to be constituted by the Government, -
(a)to coordinate and review the extension of electrification in the district;
(b)to review the quality of power supply and consumer satisfaction;
(c)to promote energy efficiency and its conservation.
(3)The Co-ordination Forum and Committee shall be constituted in the prescribed manner.