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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(1)Every applicant eligible for the grant of a certificate of registration and renewal of certificate of registration shall pay such fees in such a manner and within such a period as specified in Schedule I - Form D of these regulations.