Bombay High Court
The State Of Maharashtra Women And Child ... vs Smt. Vaishali Walmikrao ... on 8 June, 2023
Author: Sandeep V. Marne
Bench: Sandeep V. Marne
Board Sr.No.:-42
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7605 OF 2022
The State Of Maharashtra Thr. Principal ....PETITIONER
Secretary Women And Child Development Dept.
And Ors
V/S
Jyoti Gunwant Rohankar ....RESPONDENT
WITH WRIT PETITION NO. 1004 OF 2022 The State Of Maharashtra , Women And Child ....PETITIONER Development Dept. And Ors V/S Smt. Rohini Madhusudan Nirmale And Ors ....RESPONDENT WITH WRIT PETITION NO. 1001 OF 2022 The State Of Maharashtra Women And Child ....PETITIONER Development Dept. And Ors V/S Smt. Vaishali Walmikrao Shelke(vaishali ....RESPONDENT Prashant Ingole) WITH WRIT PETITION NO. 995 OF 2022 The State Of Maharashtra Thr. Commissioner ....PETITIONER And Ors Page 1/3 ::: Uploaded on - 09/06/2023 ::: Downloaded on - 10/06/2023 10:38:41 ::: V/S Smt. Kiran Chhaganlal Pawar ....RESPONDENT WITH WRIT PETITION NO. 7609 OF 2022 The State Of Maharashtra Thr. Principal ....PETITIONER Secretary Women And Child Development Dept. And Ors V/S Mamta Daulatrao Sundarkar ....RESPONDENT WITH WRIT PETITION NO. 7611 OF 2022 The State Of Maharashtra Thr. Principal ....PETITIONER Secretary Women And Child Development Dept. And Ors V/S Sulochana Shesharaoji Kinhekar ....RESPONDENT WITH WRIT PETITION NO. 1002 OF 2022 The State Of Maharashtra And Ors ....PETITIONER V/S Smt. Rupali Suresh Bidkar ....RESPONDENT CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 8th June, 2023 Page 2/3 ::: Uploaded on - 09/06/2023 ::: Downloaded on - 10/06/2023 10:38:41 ::: P.C. :
Due to paucity of time the matter is adjourned to 13/07/2023 In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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