Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 274(3)] [Section 274] [Entire Act]

State of Uttar Pradesh - Subsection

Section 274(3)(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(a)grant or loan advances if any, made by the Government of India or by the State Government or any Government body or local authority;