Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 238] [Entire Act] Union of India - Subsection Section 238(2) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010 (2)All sales shall be made by public auction or by inviting sealed tenders or in such manner as the Member may direct.
