Section 12(1) in Punjab Market Committees Bye-laws
(1)Fees for weighment on a weighbridge installed by the Committee for weighment of agricultural produce shall not exceed the following :-(i)[Rupee five per per cart.] [Substituted vide Notification No. 98/6782 dated 1.1.1992.](ii)[Rupees ten] [Inserted Vide Notification No 7290 Dated 30th March 1987, Punjab Gazette Dated 24th April, 1987.] per trolley (Tractor)(iii)[Rupee twenty per Truck] [Inserted Vide Notification No 7290 Dated 30th March 1987, Punjab Gazette Dated 24th April, 1987.]Provided that no fee shall be chargeable if the weighment is made for the purpose of test weighment of agricultural produce.
