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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1)(iii) in Punjab Market Committees Bye-laws

(iii)[Rupee twenty per Truck] [Inserted Vide Notification No 7290 Dated 30th March 1987, Punjab Gazette Dated 24th April, 1987.]