Himachal Pradesh High Court
Sh. Kavi Khanna vs . Municipal Corporation Shimla & ... on 7 September, 2022
Bench: Sabina, Sushil Kukreja
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Sh. Kavi Khanna vs. Municipal Corporation Shimla & another.
CWP No.3672 of 2022 07.09.2022 Present: Ms. Heema Chauhan, Advocate, for the petitioner.
Mr. Abhishek Dalta, Advocate on behalf of Mr. Naresh Kumar Gupta, Advocate, for respondent rNo.1.
Mr. Suneel Awasthi, Advocate, for respondent No.3.
CWP No.3672 of 2022 & CMP No.9887 of 2022 List alongwith CWP No.5507 of 2022 on 13.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 7th September, 2022 (reena) ::: Downloaded on - 07/09/2022 20:10:22 :::CIS