Himachal Pradesh High Court
Kavi Khanna vs . M.C. Shimla & Another on 20 July, 2022
Bench: Sabina, Satyen Vaidya
Kavi Khanna vs. M.C. Shimla & another .
CWP No. 3672 of 2022 20.7.2022 Present: Ms. Reena Sharma, Advocate, for the petitioner.
Mr. M. L. Sharma, Advocate, on behalf of Mr. Naresh Kumar Gupta, Advocate, for respondent No.1.
Learned counsel for respondent No.1 seeks time to file reply.
r Let notice be issued to respondent No.2 for 7.9.2022, on doing the needful within one week.
(Sabina) Judge (Satyen Vaidya) Judge 20th July, 2022 (kck) ::: Downloaded on - 20/07/2022 20:08:10 :::CIS