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State of Punjab - Section

Section 89 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

89. Premature increments.

- The Executive Director may for special reasons to be recorded in writing, in exceptional circumstances, and subject to such general or special instructions as may be issued by the Board grant premature increments to an employee provided that the grant of such premature increments to an officer shall require the approval of the Board in each case.