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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(c) in Regulations for Recognition of Higher Secondary Schools and Junior Colleges

(c)Teacher's common room with size.........
(ii)Office rooms with size.......
(iii)Library stock room, librarian's room......
(iv)Reading room with its size and its seating capacity......
(v)