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State of Assam - Section

Section 21 in Regulations for Recognition of Higher Secondary Schools and Junior Colleges

21. Accommodation. - (i) (a) Number of class rooms with size of each class room used for H.S. Classes.............

(b)Principal's room with size..........
(c)Teacher's common room with size.........
(ii)Office rooms with size.......
(iii)Library stock room, librarian's room......
(iv)Reading room with its size and its seating capacity......
(v)
(a)Boys common room with size..........
(b)Girls common room with size.........
(c)Sanitary provision........
(vi)Laboratory. - Type of Building number of rooms size and type of floor.............