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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(1)(b) in Kerala Forest Act, 1961

(b)to prevent by any lawful means in his power any fire in the vicinity of such forest of which he has knowledge or information from spreading to such forest and shall assist any Forest Officer or Police Officer demanding his aid;