Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(9)] [Section 71] [Entire Act] State of Jharkhand - Subsection Section 71(9)(i) in Bihar Factories Rules, 1950 (i)The Chairman shall conduct the business of and preside over the meeting of the Committee and shall cast his vote only in the case of equality of votes.