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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(3)(c) in The Netaji Subhas Open University Act, 1997

(c)in formulating, with the approval of the State Government, the final staff pattern (both teaching and non-teaching) of the University, Regional Centres and Study Centres and in prescribing the qualifications for recruitment of such staff;