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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(3) in The Netaji Subhas Open University Act, 1997

(3)The function of the Advisory Committee shall be to assist and advise the Chairman of the Committee-
(a)in drafting a plan for implementation of the programme of the University for the purposes of this Act;
(b)in selecting sites of the University, Regional Centres and Study Centres and making necessary arrangements for securing the accommodation, furniture and equipments and such other things as are deemed necessary;
(c)in formulating, with the approval of the State Government, the final staff pattern (both teaching and non-teaching) of the University, Regional Centres and Study Centres and in prescribing the qualifications for recruitment of such staff;
(d)in preparing the programme of the teaching activities of the University consisting of-
(i)the preparation of syllabi of different courses of study;
(ii)the determination of the method of operation of contact programmes and audiovisual mass media;
(iii)the preparation of teaching materials conforming to different stages of the academic programme;
(iv)the preparation of written lessons of practical works at home and also lessons for homework;
(v)the making of arrangement for writing textbooks if necessary;
(vi)the prescribing of the equivalence of examinations, degrees and diplomas of other universities and institutions and other such allied and ancillary matters.