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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Return Visits : To be paid within twenty-four hours
(i)A Governor shall return in person visits of all Flag Officers and Commodores flying their Broad Pendants.
(ii)An Administrator or Commissioner shall do so in person to all Captains.
(iii)A Flag Officer or Commodore flying his Broad Pendant shall do so in person to all Administrators or Commissioners.
(iv)In all other cases the return visit shall be paid by an Aide-decamp or other officer deputed.
(v)All Flag Officers and Commodores shall return in person visits of Colonels and Group Captains, and those of superior rank; they shall send a Captain or Commander to return the visits of Lieutenant-Colonels, Wing Commanders, or other officers in command.
(vi)Captains and officers of lower rank in command of Indian Naval Ships shall return in person the visits of Lieutenant-Colonels, Wing Commanders, Majors and Squadron Leaders.