Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(3) in The Orissa Saw Mills and Saw Pits (Control) Rules, 1993 (3)The licensee shall maintain a register of the month-wise abstract of the receipt of logs disposal in round, sawing, sawn outturn and disposal of sawn wood in Form F.
