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State of Odisha - Section

Section 6 in The Orissa Saw Mills and Saw Pits (Control) Rules, 1993

6. Submission of Returns.

(1)The licensee shall maintain a register of the date-wise and log-wise receipt of round wood and disposal of the same in Form D.
(2)The licensee shall maintain a register of date-wise and log-wise sawing of wood and disposal of sawn wood in Form E.
(3)The licensee shall maintain a register of the month-wise abstract of the receipt of logs disposal in round, sawing, sawn outturn and disposal of sawn wood in Form F.
(4)A copy of these registers shall be submitted as monthly return to the Licensing Officers through the concerned Range Officer by the 10th day of the succeeding month.