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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(3)(a) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(a)to be in overall charge of the Education in all the Faculties of the Vishwavidyalaya and allied subjects;