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State of Chattisgarh - Section

Section 16 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

16. Director of Instructions-His emoluments, powers and duties.

(1)The Director of Instructions shall receive a salary in the scale of Rs. 1500-60-1800-100-2000-125/2-2500 per month.
(2)The Director, Instructions shall be appointed on such terms as the Board may approve.
(3)It shall be the duty of the Director, Instructions-
(a)to be in overall charge of the Education in all the Faculties of the Vishwavidyalaya and allied subjects;
(b)to frame, develop, evaluate and improve courses and curriculum and develop teaching procedure designed to inculcate in the students professional competence, character and quality of leadership in consultation with the Dean of Faculty concerned;
(c)to ensure uniform standard of teaching and examination in all constituent colleges of Vishwavidyalaya;
(d)to develop an integrated system of teaching, research and extension education and to co-ordinate the teaching work of different faculties;
(e)to make arrangements for providing in-service and post-graduate training facilities to academic staff members of constituent colleges, Research Stations/Farms;
(f)to exercise overall control of the planning and co-ordination of work done by the students of the Vishwavidyalaya in preparation for the requirements of post-graduate degrees;
(g)to co-operate with the relevant college faculty in which postgraduate students are studying in order that the requirements for such degrees may be fulfilled in proper manner;
(h)to be responsible to the Vice-Chancellor in exercise of powers and discharge of duties under the Act;
(i)to undertake teaching work.