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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(x) in Tamil Nadu Electricity Grid Code, 2005

(x)Regarding VAR drawal / absorption from Inter State Grid, the SLDC has to follow IEGC. The charge/payment for VARs, shall be at a nominal paise / kVARh rate as may be approved by CERC / TNERC from time to time, and will be between the beneficiary and the Pool Account and between two beneficiaries. The generating stations shall generate / absorb reactive power as per instructions of SLDC, within the capability limits of the respective generating units. No payments shall be made to the generating companies for such VAR generation / absorption.