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Himachal Pradesh High Court

Dr. Minakshi Subria vs . State Of Hp And Another on 21 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Dr. Minakshi Subria Vs. State of HP and another CWPOA No. 3109 of 2020 .

21.03.2023 Present: Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner.

Mr. Rupinder Singh Thakur, and Mr. Navlesh Verma, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for respondent No.1.

None for respondent No.2.

CMP(T) No. 62 of 2023 Reply to the application, if any, be filed by the respondents within three weeks.

List the matter on 17.04.2023.

Jyotsna Rewal Dua Judge March 21, 2023 (R.Atal) ::: Downloaded on - 21/03/2023 20:38:27 :::CIS