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[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of Tamilnadu - Subsection

Section 27A(1)(d) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(d)Non-official members not exceeding six, of whom at least one member representing local authorities in the hill stations in the district and the remaining from persons who have interest in the ecology of the hill stations and resident of the district to be nominated by the Government.