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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(24) in The Central Silk Board Silkworm Seed Regulations, 2010

(24)The seed producer shall ensure that,
(a)the eggs are disease free and certified;
(b)the average number of eggs per Disease free laying are not less than four hundred and fifty;
(c)Disease free layings having less than two hundred and fifty eggs are not retained;
(d)Disease free layings having deformed eggs or egg clumps are removed;
(e)The hatching of incubated eggs are not less than ninety per cent.