Section 39 in University of Udaipur Officers (Conditions of Service) Rules, 1976
39. Right to leave.
(a)Leave cannot be claimed as of right and when the exigencies of service so demand, leave of any description may be refused or revoked by the authority empowered to sanction leave. In case of refusal, reasons are to be recorded.(b)When an officer is recalled to duty before the expiry of his leave, he shall be entitled to travelling allowances to the headquarter but will get leave salary upto the date he joins his post.
