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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(b) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(b)When an officer is recalled to duty before the expiry of his leave, he shall be entitled to travelling allowances to the headquarter but will get leave salary upto the date he joins his post.