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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(d) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(d)Detailed procedures and provisions for connection by the Designated ISTS Customer s at the inter-connection points, including the processes for requisitioning new inter-connection capacity on the ISTS;