Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(2) in First Statutes of the University of Udaipur (2)[ deleted] [Deleted and reworded vide Resolution No. 48 dated 27-10-1964. and approved on 18-11-1964 by the Chancellor.]
