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State of Rajasthan - Section

Section 12 in First Statutes of the University of Udaipur

12. Powers and Duties of the Boards of Studies

(1)In addition to the powers conferred and duties imposed upon the Board of Studies by or under this Act, the Board of Studies shall have also the powers to-
(i)Make recommendation to the Academic Council regarding admission of students to the University;
(ii)[ Recommend to the Academic Council the curricula and courses and books to be prescribed as text books for various courses:] [Substituted bv Resolution No. 48 dated 27-10-1964 and approved on 18-11- 1964 by the Chancellor.]
Provided that no book shall be recommended unless on the report of the members of the Board of Studies who have read it;
(iii)Prescribe the conditions under which students shall be admitted to the Degrees, Diplomas, or Certificates;
(iv)determine the eligibility for the award of Degree and Diploma;
(v)Propose the Fellowships, Scholarships, Assistant ships, Medals and Prizes to be instituted by the Board;
(vi)Recommend to the Academic Council the establishment, amalgamation, sub-division and abolition of Departments;
(vii)Recommend to the Academic Council for the recognition of the Degrees, Diplomas and other Certificates of the recognised Universities and determine their equivalence to the corresponding Degrees, Diplomas and Certificates of the University of Udaipur;
(viii)Act as a consultation body in regard to all questions reported to it generally and particularly those relating to an integrated and well balanced Course of Study:
Provided that if the Boards of Studies and Examiners are not able to agree upon the course to be adopted the decision of the Board of Studies shall be subject to the confirmation of the Vice- Chancellor and if the Vice-Chancellor does not confirm the decision of the Board of Studies the matter shall be referred to the Academic Council whose decision shall be final.
(ix)[ and (x) ....... X X X] [Deleted and reworded vide Resolution No. 48 dated 27-10-1964. and approved on 18-11-1964 by the Chancellor.]
(2)[ deleted] [Deleted and reworded vide Resolution No. 48 dated 27-10-1964. and approved on 18-11-1964 by the Chancellor.]
(3)The Board of Studies shall appoint such other committees either standing or temporary, as it deems necessary for its proper functioning.