Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Cost Accounting Records (Electricity Industry) Rules, 2001 (5)The proper records shall also be maintained to indicate the value of materials which have not moved for more than twelve months for effective control of inventory.
