Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Union of India - Subsection Section 66(1) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015 (1)An employee shall not indulge in badlatrading, speculate in stock, shares, securities or commodities of any description.
