Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 11 in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997

11. Power of Election Commission to issue instructions and directions.

- The Election Commission may issue instructions and directions-
(a)for the classification of any provision of this Order;
(b)for the removal of any difficulty which may arise in relation to the implementation of any such provision; and
(c)for any special situation for which there is no provision in this Order or the provision is insufficient and for which in the opinion of the Election Commission it is necessary to make suitable provision.
Proforma-ARegister of Day-to-Day Account of Election Expenses Election of Mayor/president