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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(c) in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997

(c)for any special situation for which there is no provision in this Order or the provision is insufficient and for which in the opinion of the Election Commission it is necessary to make suitable provision.