Himachal Pradesh High Court
Chander Kala vs . Smt. M. Sudha Devi & Anr. on 14 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Chander Kala Vs. Smt. M. Sudha Devi & Anr.
COPC No.112 of 2023 .
14.06.2023 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta and Mr. Varun Chandel, Additional Advocates General with Mr. Sumit Sharma, Deputy Advocate General, for the respondents.
Neither reply nor any compliance affidavit has been filed by the respondents. At the persuasive request made by learned Deputy Advocate General, list the matter on 03.07.2023. In case the compliance affidavit is not filed by the next date, respondent No.2 shall remain present in the Court.
Jyotsna Rewal Dua
June 14, 2023 Judge
Mukesh
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