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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(i) in Orissa Pani Panchayat Rules, 2003

(i)to enter into an agreement with the Irrigation Officer as per Form-'A', for achieving the objects and functions of the Farmer's Organisation as provided under Section 16 of the Act;