Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(xiv) in Orissa Pani Panchayat Rules, 2003 (xiv)to ensure that hydraulic structures are preserved and protected,without any modification unless otherwise approved by an authority vested with such powers;
