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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(d) in Assam Agricultural Engineering Service Rules, 1983

(d)The Service may also include-
(i)any post equivalent to a post in any of the cadre mentioned in sub-rule (a).
(ii)any cadre or post laid down by Government to be included in a cadre of the service.