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State of Assam - Section

Section 3 in Assam Agricultural Engineering Service Rules, 1983

3. Class and cadre.

- The service shall consist of the following clauses and cadres :
(a)Class I. It shall include the cadres-
(i)Chief Engineer, Agriculture;
(ii)Superintending Engineer, Agriculture;
(iii)Executive Engineer, Agriculture.
(b)Class II. It shall include the cadre of Sub-divisional Agricultural Engineers and Assistant Agricultural Engineers.
(c)Class II (Junior Grade). It shall include the cadre of Foremen, Foremen (Mechanics) and Foremen (Instructors).
(d)The Service may also include-
(i)any post equivalent to a post in any of the cadre mentioned in sub-rule (a).
(ii)any cadre or post laid down by Government to be included in a cadre of the service.
(e)The posts equivalent to the posts in the cadres of the service, as on the date of commencement of these rules are mentioned in Schedule I.