Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Union of India - Subsection Section 47(3) in The Oil Mines Regulations, 2017 (3)While operating cranes in the vicinity of overhead electric transmission line, adequate precaution shall be taken against accidental contact with the electric transmission line unless the same is kept deenergised during movement of the crane.
