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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(iii) in Haryana Special Economic Zone Rules, 2007

(iii)[ in the case of information technology industry, apparel industry and footwear manufacturing industry, the ground coverage shall be 40% an the maximum floor area ratio permissible shall be 250; for bio-technology industry, the ground coverage shall be 40% and the maximum floor area ratio permissible shall be 200, subject to the condition that the industrial units availing of higher floor area ratio are located on roads with a right of way of 18 meters and above or as amended from time to time;] [Substituted by Haryana Government Gazetted Notification No. S.O. 48/H.A.9/2006/S.17/2009 dated 5.6.2009.]