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State of Haryana - Section

Section 5 in Haryana Special Economic Zone Rules, 2007

5. Development norms. [Section 17].

- Percentage of area under roads and open space shall be as under :-
(i)in non-processing area for residential development, the area under roads, open spaces, public buildings, schools, community buildings or buildings meant for common use shall not be less than 50% of the gross area;
(ii)in processing area for industrial development, the area under plots shall not exceed 60% of the gross area;
(iii)[ in the case of information technology industry, apparel industry and footwear manufacturing industry, the ground coverage shall be 40% an the maximum floor area ratio permissible shall be 250; for bio-technology industry, the ground coverage shall be 40% and the maximum floor area ratio permissible shall be 200, subject to the condition that the industrial units availing of higher floor area ratio are located on roads with a right of way of 18 meters and above or as amended from time to time;] [Substituted by Haryana Government Gazetted Notification No. S.O. 48/H.A.9/2006/S.17/2009 dated 5.6.2009.]
(iv)no road shall be kept less than 15 meters wide and the sector dividing roads shall be kept as per provisions of the development plan of the controlled area or as directed by the Government.